R.C. Memorial Para-Medical ... vs State Of Rajasthan
2021 Latest Caselaw 12022 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9704/2021

R.c. Memorial Para-Medical College, Jadri Road, Falna, District Pali, Through Secretary Shri Bhairon Singh Gurjar S/o Late Shri Ram Chandra Gurjar, Aged About 67 Years, R/o 3, Jadri Road, Falna, District Pali.

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Medical And Health Service, Government Of Rajasthan, Secretariat, Jaipur.

2. Deputy Secretary To The Government (Group-1), Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.

3. Rajasthan Para Medical Council, Through The Registrar, C-

7 (A), Sultan House, Sjs Highway, Banipark, Jaipur 302016

----Respondents

For Petitioner(s) : Mr. Avinash Acharya Mr. Rajendra Katariya Mr. Rajendra Mulewa For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel for the petitioner has submitted that he has

a limited prayer to the effect that the respondents may kindly be

directed to inspect the petitioner-institute for the purpose of

conducting para-medical course-DMLT.

In view of the limited prayer made by the counsel for the

petitioner, this writ petition is disposed of with a direction to the

respondents to inspect the petitioner-institute and pass

(2 of 2) [CW-9704/2021]

appropriate order in accordance with law if necessary after the

requisites are completed by the petitioner-institute.

Ordered accordingly.

Stay Petition is also disposed of.

(VIJAY BISHNOI),J

81-Taruna/-

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