Rata Dangi vs Smt. Kanku Dangi
2021 Latest Caselaw 9249 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6365/2021

Rata Dangi

----Petitioner Versus Smt. Kanku Dangi

----Respondent

For Petitioner(s) : Mr. Manish Shishodia (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/04/2021

Learned counsel for the petitioner prays for and is granted a

week's time to remove the defects.

(VIJAY BISHNOI),J

Surabhii/31-

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