C.P. Borana vs State
2021 Latest Caselaw 9220 Raj

(1 of 1) [CRLR-1347/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1347/2018

C.p. Borana

----Petitioner Versus State

----Respondent

For Petitioner(s) : Dr. Nikhil Dungawat, Adv. For Respondent(s) : Mr. Suthir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/04/2021

Learned Public Prosecutor is directed to call for the factual

report from the concerned Police Station.

Put up on 17.05.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 50-MS/-

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