Popat Lal vs State Of Rajasthan
2021 Latest Caselaw 9216 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3766/2021 Popat Lal S/o Shri Dalla Ji Parmar, Aged About 52 Years, 24, Bilwan Labma Haldu, Kotara, District Udaipur. Fair Price Shop Keeper Fps Code No. 4228, Upalathala, District Udaipur (Rajasthan).

----Petitioner Versus State Of Rajasthan, Through P.P.

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

09/04/2021

Learned counsel Shri Vikram Singh submits that the

petitioner Popat Lal has been arrested.

In view of above, the instant application for pre-arrest bail

has been rendered infructuous and is dismissed as such.

(SANDEEP MEHTA),J 54-Sudhir Asopa/-

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