Manjeet Singh vs State
2021 Latest Caselaw 9214 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4794/2021

Manjeet Singh S/o Kartar Singh, Aged About 41 Years, R/o Ramgarh Mundad, P.s. Kothpalla, Dist. Bhatinda, Punjab. (Presently Lodged At Sub Jail, Suratgarh, Dist. Sri Ganganagar).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

09/04/2021

Learned counsel Shri Gupta does not press the instant bail

application craving liberty that the petitioner may be permitted to

file fresh bail application after the statement of the Seizure Officer

is recorded at the trial.

In view of above, the instant application for bail is dismissed

as not pressed with the liberty prayed for.

(SANDEEP MEHTA),J

56-Sudhir Asopa/-

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