M/S Fatehpuria Dharmarth Trust, ... vs The Institute Of Advance Studies ...
2021 Latest Caselaw 9172 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 257/2021

1. M/s Fatehpuria Dharmarth Trust, Merta City, through its Administrative Officer through Nitesh Sharma S/o Shri Girdhari Lal Sharma, Aged About 28 Years, R/o Merta City, Distt. Nagaur.

2. Charbhuja Chemist College, Merta City, through its Principle Shri Ram Pareek S/o Shri Ashok Kumar Pareek, Age 38 Years, R/o Merta City, District Nagaur.

----Appellants Versus The Institute of Advance Studies In Education, (IASE) (Deemed University) Gandhi Vidhya Mandir, Sardarsahar, Churu.

----Respondent

For Appellant(s) : Mr. Hemant Balani.

For Respondent(s) : ---

HON'BLE THE CHIEF JUSTICE INDRAJIT MAHANTY HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

09/04/2021

The present appeal has been preferred against the judgment

dated 26.03.2021 passed by the learned Single Judge in S.B. Civil

Writ Petition No.15937/2019, whereby the writ petition filed by the

petitioners-appellants has been dismissed on the ground of non-

impleadment of University Grants Commission and Pharmacy

Council of India as party respondents in the writ petition.

Learned counsel for the appellants after arguing for some

time seeks permission to withdraw the present appeal and the writ

petition with liberty to file a fresh writ petition after impleadment

(2 of 2) [SAW-257/2021]

of necessary parties including the University Grans Commission

and Pharmacy Council of India.

The appeal and writ petition are dismissed as withdrawn with

the liberty aforesaid.

Needless to say that if the fresh writ petition is filed then the

order passed by the learned Single Judge on 26.03.2021 shall not

prejudice the rights of the petitioners-appellants.

(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ 231-a.asopa/-

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