State vs Sandeep Kumar
2021 Latest Caselaw 9164 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 163/2020

State

----Appellant Versus Sandeep Kumar

----Respondent

For Appellant(s) : Mr. Sudhir Tak, PP For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/04/2021

Heard.

Issue notice to the sole respondent. Rule is made returnable

within eight weeks.

(MANOJ KUMAR GARG),J 75-MS/-

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