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Gopal vs State Of Rajasthan
2021 Latest Caselaw 9161 Raj

Citation : 2021 Latest Caselaw 9161 Raj
Judgement Date : 8 April, 2021

Rajasthan High Court - Jodhpur
Gopal vs State Of Rajasthan on 8 April, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1814/2021

Gopal S/o Sh. Pyar Chand Ji Regar, Aged About 35 Years, R/o Regar Mohalla, Police Station Rajnagar, Dist. Rajsamand.

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Naresh Khatri For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

08/04/2021

Learned counsel Shri Khatri does not press the instant

application for pre-arrest bail, which is dismissed as such.

(SANDEEP MEHTA),J 74-Sudhir Asopa/-

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