Vishal vs State Of Rajasthan
2021 Latest Caselaw 9151 Raj

(1 of 1) [CRLR-1504/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1504/2019

Vishal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Mehta, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/04/2021

Put up on 23.04.2021, as prayed.

(MANOJ KUMAR GARG),J 35-MS/-

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