Lrs Of Jogendrapal vs Munshiram And Anr
2021 Latest Caselaw 9142 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 265/2017

Lrs Of Jogendrapal

----Appellant Versus Munshiram And Anr.

                                                                                                    ----Respondent


                                   For Appellant(s)          :
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

08/04/2021

The office pointed out the defect regarding non-filing of

certified copy of the judgment dated 13.05.2015.

The defect has not been removed since 23.10.2017 when the

matter was listed before Registrar (Adm.).

Needful may now be done within a period of 3 weeks, failing

which, the appeal shall stand dismissed without reference to the

Court.

(ARUN BHANSALI),J 44-Sachin/-

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