Balu Singh And Ors vs State And Ors
2021 Latest Caselaw 9134 Raj

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                                    S.B. Civil Writ Petition No. 4/2016

                                   Balu Singh And Ors.
                                                                                                     ----Petitioner
                                                                        Versus
                                   State And Ors.
                                                                                                   ----Respondent
                                                                Connected With
                                   1. S.B. Civil Writ Petition No. 12646/2015
                                   2. S.B. Civil Writ Petition No. 13649/2015
                                   3. S.B. Civil Writ Petition No. 13810/2015
                                   4. S.B. Civil Writ Petition No. 15307/2018
                                   5. S.B. Civil Writ Petition No. 16452/2018
                                   6. S.B. Civil Writ Petition No. 16460/2018
                                   7. S.B. Civil Writ Petition No. 60/2019


                                   For Petitioner(s)        :     Mr. Akhilesh Rajpurohit
                                                                  Mr. Deelip Choudhary
                                   For Respondent(s)        :     Mr.   Jagdish Vyas
                                                                  Mr.   Manish Shishodia
                                                                  Mr.   Pratyushi Mehta for
                                                                  Mr.   Sandeep Shah, AAG



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                        Order

                                   08/04/2021
                                        In wake of onslaught of COVID-19, abundant caution is being

                                   taken while hearing the matters in Court.

                                        Arguments heard and concluded.

                                        Judgment reserved.


                                                                (DR. PUSHPENDRA SINGH BHATI),J.

346-353/Nirmala/-

Powered by TCPDF (www.tcpdf.org)