Moda Ram vs State
2021 Latest Caselaw 9047 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 348/2012

Moda Ram

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. BK Vyas, Adv. For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

A letter dated 15.03.2021 has been received from the

learned Additional District and Sessions Judge, Sumerpur, District

Pali informing that the accused-appellant did not appear before

the trial court in the month of January, 2016, 2017, 2018, 2019,

2020 & 2021 for his attendance in compliance of the directions

issued by this Court.

Counsel for the appellant assures this Court that the

appellant shall appear before the trial court for his attendance on

the date as fixed by this Court.

In view of assurance given by the counsel for the appellant,

the appellant is directed to appear before the trial court within a

period of four weeks from today for his attendance.

(MANOJ KUMAR GARG),J 90-MS/-

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