Jeeva And Anr vs State
2021 Latest Caselaw 9044 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 892/2017

Jeeva And Anr.

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Jitendra Ojha, Adv. For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Let reminder be issued to the trial court for sending the

surety bond and personal bond of the appellant No.2 Narayan.

(MANOJ KUMAR GARG),J 92-MS/-

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