Om Prakash vs State
2021 Latest Caselaw 9039 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc. Appli No. 62/2021

Om Prakash

----Petitioner Versus State

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Sudhir Tak, P.P.

Mr. Vishwas Khatri (applicant).

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Mr. Vishwas Khatri for Mr.K.L.jagtyani, Advocate has

appeared on behalf of respondent No.2-applicant.

Heard.

Issue notice to the petitioner-Om Prakash S/o Shri Sohanlal

Prajapat, returnable within four weeks.

(MANOJ KUMAR GARG),J 117-Prashant/-

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