Prem Singh vs State Of Rajasthan
2021 Latest Caselaw 8845 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1954/2021

Prem Singh S/o Bhanwar Singh, Aged About 45 Years, Chavndiya, Tehsil Makrana, District Nagour (Raj.).

----Petitioner Versus State of Rajasthan, Through P.P.

----Respondent

For Petitioner(s) : Mr. Ashok Kumar For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

05/04/2021

As stated by counsel Shri Ashok Kumar, the instant

application for pre-arrest bail is dismissed as having rendered

infructuous.

(SANDEEP MEHTA),J 104-Sudhir Asopa/-

Powered by TCPDF (www.tcpdf.org)