Harish Choudhary vs State
2021 Latest Caselaw 8842 Raj

-HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1607/2019

Harish Choudhary S/o Madan Lal Choudhary, Aged About 30 Years, B/c Choudhary, R/o 636 Bapu Nagar Vistar, Pali.

----Petitioner Versus

1. State, Through Pp

2. Rohit Kumar Bardia S/o Satish Kumar, B/c Jain, Resident Of 269, Bapu Nagar Vistar, Pali.

----Respondents

For Petitioner(s) : Mr. N.A. Rajpurohit. For Respondent(s) : Mr. Mool Singh Bhati, P.P.

Mr.Sushil Solanki.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Learned counsel for the petitioner submits that the accused

-petitioner Harish Choudhary expired so the present Criminal Misc.

Petition has become infructuous.

Accordingly, the criminal misc. petition is dismissed as

having become infructuous. Stay application also stands

dismissed.

(MANOJ KUMAR GARG),J 177-Prashant/-

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