Nand Lal Vyas vs State
2021 Latest Caselaw 8838 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 387/2019

Nand Lal Vyas

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Karmendra Singh, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Learned counsel for the petitioner seeks time to file rejoinder

to the reply.

Put up on 22.04.2021, as prayed.

Rejoinder be filed in the meantime.

(MANOJ KUMAR GARG),J 145-MS/-

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