Narayan Sai vs State Of Rajasthan
2021 Latest Caselaw 8836 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 159/2021

Narayan Sai

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Tejsingh Gurjar, Adv. through VC Mr. Dharma Raj, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

Put up before another Bench.

(MANOJ KUMAR GARG),J 147-MS/-

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