Uttam Rai vs State
2021 Latest Caselaw 8832 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 394/2019

Uttam Rai

----Petitioner Versus State

----Respondent Connected With

1. S.B. Criminal Misc Suspension Of Sentence Application (appeal) No. 1344/2018

2. S.B. Criminal Misc Suspension Of Sentence Application (appeal) No. 395/2019

3. S.B. Criminal Misc Suspension Of Sentence Application (appeal) No. 397/2019

For Petitioner(s) : Mr. Vijay Raj Bishnoi, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/04/2021

List these matters on 10.05.2021, as prayed.

(MANOJ KUMAR GARG),J 152-155-MS/-

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