Citation : 2021 Latest Caselaw 8763 Raj
Judgement Date : 1 April, 2021
(1 of 1) [CRLLA-44/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Crml Leave To Appeal No. 44/2021
Rajesh Lalwani
----Appellant Versus Pappu Sen
----Respondent
For Appellant(s) : Mr. Rakesh Matoria, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
01/04/2021
Heard.
Call for the record.
(MANOJ KUMAR GARG),J 130-MS/-
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