Gaurav vs State
2021 Latest Caselaw 8748 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2562/2020

Gaurav

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Nehra, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Mahaveer Singh, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

The matter comes up on an application for preponement of

date of listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 20.04.2021.

(MANOJ KUMAR GARG),J 149-MS/-

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