Sandeep Godara vs State Of Rajasthan
2021 Latest Caselaw 8743 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 242/2021

Sandeep Godara

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. AS Rathore, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

One week's time is granted for filing extra sets, failing which

the petition shall stand dismissed without further reference to the

Court.

(MANOJ KUMAR GARG),J 156-MS/-

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