Dinesh vs State Of Rajasthan
2021 Latest Caselaw 8742 Raj

(1 of 1) [CRLW-534/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 534/2020

Dinesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : By Post. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

Name of Mr. RK Charan, Adv. be shown in the cause list as

counsel for the petitioner.

Put up after one week.

(MANOJ KUMAR GARG),J 158-MS/-

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