Deepak Verma And Another vs State Of Punjab And Others
2026 Latest Caselaw 5097 P&H

Punjab-Haryana High Court

Deepak Verma And Another vs State Of Punjab And Others on 22 May, 2026

                                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                       AT CHANDIGARH

                                                                                          CWP-15939-20262026
                                                                                    Reserved on : 21.05.2026
                                                                                  Pronounced on : 22.05.2026
                                                                                    Uploaded on : 22.05.2026
                                                                                                    .05.2026

                        Deepak Verma and another                                               .......Petitioners
                                                                  Versus
                        State of Punjab and others                                            .......Respondents

CORAM: HON'BLE MR. JUSTICE SHEEL NAGU, CHIEF JUSTICE HON'BLE MR. JUSTICE SANJIV BERRY

Present: Mr. N.K. Verma, Advocate (arguing counsel), Mr. Mohit Garg, Advocate, Mr. Ankush Verma, Advocate, Mr. Sanket Gupta, Advocate, for the petitioners and Mr. Krishan Singh - Petitioner No.2 in person.

Mr. Maninderjit Singh Bedi, Advocate General, Punjab (arguing counsel) Mr. Chanchal K. Singla, Addl. Advocate General (arguing counsel), assisted by Mr. P.I.P. Singh, Addl. Advocate General Punjab, Mr. Jastej Singh, Addl. Advocate General, Punjab, Mr. Salil Sabhlok, Senior Deputy Advocate General, Punjab, Ms. Kavita Joshi, Advocate, and Ms. Archana, Advocate.

Mr. Aayush Sarna, Advocate, for respondent No.2.

SHEEL NAGU, CHIEF JUSTICE

For orders, see detailed judgment of even date passed in CWP-

CWP

PIL-136-2026, 2026, titled "Ruchita Garg Vs. State of Punjab and others".

                                                                                  ( SHEEL NAGU )
                                                                                    CHIEF JUSTICE


                                                                                  ( SANJIV BERRY )
                        May 22, 2026                                                   JUDGE
                        narotam

                                      Whether speaking/reasoned                       Yes/No
                                      Whether reportable                              Yes/No

authenticity of this order/judgment