Senior Superintendent Of Post Offices vs Asha Rani And Others
2024 Latest Caselaw 18040 P&H

Punjab-Haryana High Court

Senior Superintendent Of Post Offices vs Asha Rani And Others on 27 September, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia, Vikas Bahl

                              Neutral Citation No:=2024:PHHC:129413-DB




IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                                   LPA-918-2019 (O&M)
                                                   Reserved on : 11.07.2024
                                                   Pronounced on : 27.09.2024

Senior Superintendent of Post Offices, Hoshiarpur Division, Hoshiarpur

                                                                 ......Appellant(s)
                                          Versus

Asha Rani & others

                                                              ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE VIKAS BAHL

Present:     Mr.Piyush Khanna, Advocate
             Mr.Vinish Singla, Advocate for the appellant (s).

                *****
G.S. Sandhawalia, J.

The present appeal stands allowed, in view of the detailed

judgment of even date, passed in LPA-723 723-2019 titled Senior Superintendent

of Post Office, Hoshiarpur Vs. Paresh Kumar & others, but no recovery is to

be effected from the employees.

employees All pending application(s) also stand disposed

of.

(G.S. SANDHAWALIA) JUDGE

(VIKAS BAHL) 27.09.2024 JUDGE Sailesh

Whether speaking/reasoned : Yes Whether Reportable : No

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