Kumari Raj Etc vs Kaushal Etc
2024 Latest Caselaw 18035 P&H

Punjab-Haryana High Court

Kumari Raj Etc vs Kaushal Etc on 26 September, 2024

Author: Alka Sarin

Bench: Alka Sarin

                     201-2
                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                                        RSA-337-1995 (O&M)
                                                                   Date of decision : 26.09.2024

                     KUMARI RAJ AND ANOTHER                                     ... APPELLANTS

                                                       VERSUS

                     KAUSHAL AND OTHERS                                       ...RESPONDENTS

                     CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                     Present :     Mr. Jasmer Singh Rozera, Advocate for the appellants.

                                   Mr. Pritam Singh Saini, Advocate the respondents.


                     ALKA SARIN, J. (ORAL)

1. For orders see judgment of even date passed in RSA-336-1995

titled as Kumari Raj & Anr. vs. Kaushal & Ors.. Pending applications, if

any, also stand disposed off.

                     26.09.2024                                            (ALKA SARIN)
                     Ankur                                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO