Manna Lal vs M/S Paras Steels And Another
2024 Latest Caselaw 17938 P&H

Punjab-Haryana High Court

Manna Lal vs M/S Paras Steels And Another on 25 September, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:127177




         THE HIGH COURT OF PUNJAB & HARYANA
                   AT CHANDIGARH

                                                       CRR-3513-2017
                                               Reserved on : 09.09.2024
                                             Pronounced on: 25.09.2024


Manna Lal                                                      .....Petitioner

                                  Versus

M/s Paras Steel and others                                  .....Respondents


CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Argued by : Mr. Sandeep Singh Majithia, Advocate and
            Ms. Chadanpreet Kaur Ahluwalia, Advocate
            for the petitioner.

             Mr. Rakesh Chopra, Advocate
             for respondents No.1 and 2 .

             Mr. Navdeep Singh, DAG, Punjab.

                                   ****

MANJARI NEHRU KAUL, J.

For orders, see judgment of even date passed in CRR-

3509-2017 titled as 'Manna Lal Vs. M/s Paras Steel and others'.

25.09.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE

             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




                                 1 of 1