Jagdish vs Ramwati
2024 Latest Caselaw 17931 P&H

Punjab-Haryana High Court

Jagdish vs Ramwati on 25 September, 2024

Author: Alka Sarin

Bench: Alka Sarin

                        IN THE HIGH COURT OF PUNJAB AN D HARYANA AT CHANDIGARH


                        115                                          RSA-5050-2019 (O&M)
                                                                     Date of Decision : 25.09.2024


                        Jagdish                                                           ....Appellant

                                                         VERSUS

                        Ramwati                                                      ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    None.


                        ALKA SARIN, J. (Oral)

1. Present appeal pertains to the year 2019 and the same is still at

the stage of preliminary hearing. Today the case has been called twice,

however, none has put in appearance on behalf of the appellant.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

( ALKA SARIN ) 25.09.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment