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Satvir Singh And Anr vs State Of Punjab And Others
2024 Latest Caselaw 17841 P&H

Citation : 2024 Latest Caselaw 17841 P&H
Judgement Date : 24 September, 2024

Punjab-Haryana High Court

Satvir Singh And Anr vs State Of Punjab And Others on 24 September, 2024

                                        Neutral Citation No:=2024:PHHC:127493




         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                  CWP-3811-2024
                                                  Reserved on 19.09.2024
                                                  Pronounced on 24.09.2024

Satvir Singh and another                                            ...Petitioners


                                        Versus


State of Punjab and others                                        ...Respondents

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: -    Mr. V.K. Jindal, Senior Advocate with
              Mr. Anurag Goyal, Advocate,
              Mr. Yagyadeep, Advocate,
              Mr. Akshay Jindal, Advocate,
              Mr. Gaurav Datta, Advocate,
              Mr. Pankaj Gautam, Advocate for the petitioners
              Mr. Aman Dhir, Deputy Advocate General, Punjab
              Ms. Alka Chatrath, Advocate and
              Ms. Neha Singh, Advocate for respondent No.4-UPSC
              Mr. Chetan Mittal, Senior Advocate with
              Mr. G.S. Sandhu, Advocate and
              Ms. Sehej Sandhawalia, Advocate for respondent Nos.5 to 12
              ***
JAGMOHAN BANSAL, J.

For details, see judgment of even date passed in CWP No.11697

of 2022, Bahadur Singh and another v. State of Punjab and others.

(JAGMOHAN BANSAL) JUDGE 24.09.2024 Mohit Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No

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