Parteek Gupta And Others vs Ashok Kumar Garg
2024 Latest Caselaw 17839 P&H

Punjab-Haryana High Court

Parteek Gupta And Others vs Ashok Kumar Garg on 24 September, 2024

Author: Vikas Suri

Bench: Vikas Suri

                                Neutral Citation No:=2024:PHHC:126598




         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH
126
                                                 CR-3391-2024
                                                 Date of Decision: 24.09.2024
Parteek Gupta and others
                                                                    ...Petitioners

                                        Versus
Ashok Kumar Garg
                                                                   ...Respondent

CORAM: HON'BLE MR. JUSTICE VIKAS SURI

Present:-    Mr. Sushil Sharma, Advocate, for
             Mr. Sanjeev Patiyal, Advocate, for the petitioners.

                    *****

VIKAS SURI, J. (ORAL)

1. At the very outset, learned counsel for the petitioners states that

vide order dated 28.08.2024 passed by learned Executing Court, warrant of

sale of the attached property of the petitioners/judgment debtors, has already

been issued. In view of the same, learned counsel for the petitioner does not

press the present petition.

2. Disposed of as not pressed.

                                                      ( VIKAS SURI )
September 24, 2024                                        JUDGE
harish



         Whether speaking/reasoned           Yes/No

         Whether reportable                  Yes/No




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