Rajeev Kumar And Ors vs State Of Punjab And Others
2024 Latest Caselaw 17729 P&H

Punjab-Haryana High Court

Rajeev Kumar And Ors vs State Of Punjab And Others on 23 September, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:126934-DB




           In the High Court of Punjab and Haryana at Chandigarh
[107-7]

                                                 LPA-149-2023(O&M)
                                                 Date of Decision: 23.09.2024


RAJEEV KUMAR AND OTHERS                                      ...... APPELLANT(S)

                                      VERSUS

STATE OF PUNJAB AND OTHERS                                   ......RESPONDENT(S)


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:       Mr. Anupam Gupta, Senior Advocate with
               Mr. Gautam Pathania, Advocate and
               Mr. Sukhpal Singh, Advocate and
               Mr. Amrik Singh, Advocate for the appellants.

               Ms. Anu Chatrath, Addl.A.G. Punjab.

               ****
SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in

LPA No.829 of 2022, titled "Jagjeet Singh and others Vs. State of Punjab

and others".

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE 23.09.2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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