State Of Punjab And Another vs Rahul Badru And Others
2024 Latest Caselaw 17724 P&H

Punjab-Haryana High Court

State Of Punjab And Another vs Rahul Badru And Others on 23 September, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:126934-DB




           In the High Court of Punjab and Haryana at Chandigarh
[107-14]

                                                 LPA-768-2023(O&M)
                                                 Date of Decision: 23.09.2024


STATE OF PUNJAB AND ANOTHER                                  ...... APPELLANT(S)

                                      VERSUS

RAHUL BADRU AND OTHERS                                       ......RESPONDENT(S)


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:       Ms. Anu Chatrath, Addl.A.G. Punjab.

               Ms. Isha Goyal, Advocate for respondent No.2-GNDU.

               ****
SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in

LPA No.829 of 2022, titled "Jagjeet Singh and others Vs. State of Punjab

and others".

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE 23.09.2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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