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Beer Singh vs Harbhajan Singh And Ors
2024 Latest Caselaw 17697 P&H

Citation : 2024 Latest Caselaw 17697 P&H
Judgement Date : 23 September, 2024

Punjab-Haryana High Court

Beer Singh vs Harbhajan Singh And Ors on 23 September, 2024

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

226

2024: PHHG: 125620 SBS

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-A-2054-MA-2015
DECIDED ON: 23.09.2024

BEER SINGH
eves APPLICANT/APPELLANT

VERSUS

HARBHAJAN SINGH AND ORS
eases RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL
Present: Mr. Karan Sharma, Advocate for

Mr. Daljeet Singh Kahlon, Advocate
for the applicant/appellant.

SANDEEP MOUDGIL, J (ORAL)

The present appeal has been preferred against the judgment dated 05.10.2015 passed by Judicial Magistrate Ist Class, Amritsar whereby the trial Court has acquitted the respondents/accused.

learned counsel for the applicant/appellant prays for withdrawal of the present appeal.

Prayer is accepted.

Dismissed as withdrawn.

(SANDEEP MOUDGIL) 23.09.2024 JUDGE Poonam Negi Whether speaking/reasoned Yes/No

Whether reportable Yes/No

 
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