Citation : 2024 Latest Caselaw 17557 P&H
Judgement Date : 20 September, 2024
GURPREET KAUR 2024.09.20
authenticity of this order/judgment High Court, Sector-1, Chandigarh
3. Keeping in view the aforesaid submissions made by learned
senior counsel representing the petitioners, the present writ petition is
dismissed as withdrawn with the liberty aforesaid.
4. All the pending application(s), if any, shall also stand closed.
authenticity of this order/judgment High Court, Sector-1, Chandigarh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!