Gajanand Jain vs State Of Haryana & Ors
2024 Latest Caselaw 16587 P&H

Punjab-Haryana High Court

Gajanand Jain vs State Of Haryana & Ors on 9 September, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                              Neutral Citation No:=2024:PHHC:118680




        THE HIGH COURT OF PUNJAB & HARYANA AT
                    CHANDIGARH


114-2                                      RSA-1902-2017(O&M)
                                           Reserved on : 29.08.2024
                                           Date of decision:09.09.2024

Gajanand Jain
                                                           ... Appellant

                                Vs.

State of Haryana and others

                                                         ... Respondents

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present:- Mr. Tejpal Singh Dhull, Advocate for the appellant.

Mr. Aman Bahri, Addl. A.G. Haryana.

SUVIR SEHGAL, J

For order, see detailed judgment of even date passed in RSA-

1293-2017, Gajanand Jain Versus State of Haryana and others.

09.09.2024                                        (SUVIR SEHGAL)
pooja saini                                           JUDGE


    Whether Speaking/Reasoned         Yes/No
    Whether Reportable                Yes/No




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