Gagandeep Singh And Another vs State Of Punjab And Others
2024 Latest Caselaw 16582 P&H

Punjab-Haryana High Court

Gagandeep Singh And Another vs State Of Punjab And Others on 9 September, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:118245-DB




           In the High Court of Punjab and Haryana at Chandigarh


                                                   LPA No. 968 of 2021
                                                   Reserved on: 27.8.2024
                                                   Date of Decision: 09.9.2024

Gagandeep Singh and another                                       ......Petitioners


                                          Versus


State of Punjab and others                                       ......Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. P.S.Ahluwalia, Advocate (Amicus Curiae).

               Mr. Pawan Girdhar, Addl. Advocate General, Haryana.

               Mr. Satya Pal Jain, Additional Solicitor General of India
               assisted by Ms. Neha Sharma, CGC for UOI.

               Mr. Maninderjit Singh Bedi, Addl. A.G., Punjab.

               Mr. B.R.Rana, Advocate for
               Mr. J.S.Toor, APP for U.T., Chandigarh.

                          ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CRWP No. 4660 of 2021 titled 'Yash Pal and another versus State of

Haryana and others.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE September 09, 2024 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

1 of 1