Krishna Devi vs Paramjit Singh And Anr
2024 Latest Caselaw 16453 P&H

Citation : 2024 Latest Caselaw 16453 P&H
Judgement Date : 6 September, 2024

Punjab-Haryana High Court

Krishna Devi vs Paramjit Singh And Anr on 6 September, 2024

Author: Vikas Bahl

Bench: Vikas Bahl

                                      Neutral Citation No:=2024:PHHC:116713




        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

285
                                                CR-1479-2022
                                                Decided on :06.09.2024
Krishna Devi
                                                                   . . . Petitioner
                                    Versus
Paramjit Singh and another
                                                                . . . Respondents
CORAM:       HON'BLE MR. JUSTICE VIKAS BAHL
PRESENT: None for the petitioner.

              *****
VIKAS BAHL, J.(ORAL)

1. The present revision petition has been filed under Article 227 of the Constitution of India for setting aside the impugned order dated 14.10.2021 (Annexure P-4) whereby the defence of the petitioner/defendant No.1 has been struck off and order dated 11.01.2022 (Annexure P-6) whereby the petitioner/defendant No.1 has been proceeded ex-parte as well as order dated 04.04.2022 (Annexure P-8) whereby the application for setting aise the exparte order dated 11.01.2022 has been dismissed.

2. It has been brought to the notice of this Court that the main suit itself has been party decreed vide judgment and decree dated 11.05.2022 passed by the Additional Civil Judge (Sr. Divn.), Patiala and thus, the present petition has been rendered infructuous.

3. In view of the above, the present Civil Revision Petition is disposed of as having been rendered infructuous.


                                                              (VIKAS BAHL)
                                                                 JUDGE
06.09.2024
Mehak              Whether reasoned/speaking?        Yes/No
                   Whether reportable?               Yes/No




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