Karan Singh Thr. Lrs vs Matu Ram And Others
2024 Latest Caselaw 16143 P&H

Punjab-Haryana High Court

Karan Singh Thr. Lrs vs Matu Ram And Others on 3 September, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           117                                              CR-3317-2024 (O&M)
                                                                            Date of Decision : 03.09.2024


                            Karan Singh (Deceased) through LRs and Others                    ....Petitioners

                                                              VERSUS

                            Matu Ram and Others                                            ....Respondents


                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :    Mr. Vikram Rathore, Advocate for the petitioners.

                                        Mr. Naveen S. Bhardwaj, Advocate for the respondents.


                           ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition with permission to file afresh with better

particulars. Permitted to do so.

2. Dismissed as withdrawn with liberty aforesaid. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 03.09.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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