Ramesh Kumar Khinchi And Ors vs State Of Haryana And Another
2024 Latest Caselaw 16140 P&H

Punjab-Haryana High Court

Ramesh Kumar Khinchi And Ors vs State Of Haryana And Another on 3 September, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                    Neutral Citation No:=2024:PHHC:114199-DB




             IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

Sr. No.102
                                                    RA-LP-60-2024 in
                                                    LPA-1569-2024
                                                    Date of decision: 03.09.2024

Ramesh Kumar Khinchi and others                          ....Applicants/Appellants

             Versus

State of Haryana and another                             ....Respondents

CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
       HON'BLE MR. JUSTICE DEEPAK MANCHANDA

Present:     Mr. Inder Pal Goyat, Advocate
             for the applicants-appellants.

             * * *

DEEPAK SIBAL, J. (Oral)

1. Through the filing of the instant application, learned counsel

for the applicants seeks to re-argue the matter.

2. No apparent error in the judgment dated 15.07.2024 has also

been pointed out.

3. Dismissed.

(DEEPAK SIBAL) JUDGE

(DEEPAK MANCHANDA) JUDGE September 03, 2024 Jyoti 1

Whether speaking/reasoned Yes/No Whether reportable Yes/No

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