Dial Singh Through Mandeep Singh vs Pspcl And Others
2024 Latest Caselaw 19277 P&H

Punjab-Haryana High Court

Dial Singh Through Mandeep Singh vs Pspcl And Others on 19 October, 2024

                                          Neutral Citation No:=2024:PHHC:136864




               IN THE HIGH COURT OF PUNJAB & HARYANA
                           AT CHANDIGARH
101
                                          RA-CW-277-2024 in
                                          CWP-9369-2019 (O&M)
                                          Date of decision: 19.10.2024

Dial Singh
                                                                     ...Petitioner
                                       VERSUS

Punjab State Electricity Board now Punjab State Power Corporation Ltd. and
others
                                                           ...Respondents

CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present :-      Ms. Satinder Kaur, Advocate for the applicant-petitioner.

                Mr. Alok Mittal, Advocate for the respondent-PSPCL.
                               *****

VINOD S. BHARDWAJ, J. (Oral)

The instant application has been filed against the order dated

24.05.2024 averring that the applicant-petitioner has been left remediless.

On being confronted with the fact that the impugned judgment

dated 08.01.2019 was passed by the Special Court under the Electricity Act,

2003 (hereinafter referred to as 'the Act') against an order of assessment

under Section 135 (1-A) of the Act and that the statutory remedy of appeal

has been provided under Section 156 of the Act.

Learned counsel for the applicant-petitioner does not press the

instant review application at this stage and seeks liberty to take recourse to

the alternative remedies in accordance with law.

Disposed of as not pressed with the liberty as aforesaid.

                                                  (VINOD S. BHARDWAJ)
19.10.2024                                                JUDGE
Mangal Singh
         Whether speaking/reasoned :      Yes/No
         Whether reportable        :      Yes/No


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