Lokesh vs State Of Haryana
2024 Latest Caselaw 19275 P&H

Punjab-Haryana High Court

Lokesh vs State Of Haryana on 19 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH


                                                                          CRM-M-45534-2024
                                                                          Reserved on: 15.10.2024
                                                                          Pronounced on: 19.10.2024

                     Lokesh                                               ...Petitioner

                                                           Versus

                     State of Haryana                                     ...Respondent


                     CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:         Mr. K.L.Saini, Advocate
                                      for the petitioner.

                                      Mr. Aashish Bishnoi, DAG, Haryana.

                                                           ****
                     ANOOP CHITKARA, J.

For order, see detailed reasons recorded in a separate order of even date passed in CRM-M-41341-2024 titled as "Daulat Versus State of Haryana".

(ANOOP CHITKARA) JUDGE 19.10.2024 Jyoti Sharma

Whether speaking/reasoned: Yes Whether reportable: No.

authenticity of this order/judgment