Lakhwinder Singh vs State Of Punjab
2024 Latest Caselaw 19273 P&H

Punjab-Haryana High Court

Lakhwinder Singh vs State Of Punjab on 19 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH

                                                                          CRM-M-40422-2024
                                                                          Reserved on: 15.10.2024
                                                                          Pronounced on: 19.10.2024


                     Lakhwinder Singh                                     ...Petitioner

                                                            Versus

                     State of Punjab                                      ...Respondent


                     CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:         Ms. Renu Arora, Advocate
                                      for the petitioner.

                                      Mr. Jasjit Singh, D.A.G., Punjab.

                                                            ****
                     ANOOP CHITKARA, J.

For detailed order, see order of even date passed in CRM-M No.40421 of 2024 titled "Satnam Singh vs State of Punjab."

(ANOOP CHITKARA) JUDGE 19.10.2024 Jyoti Sharma

Whether speaking/reasoned: Yes Whether reportable: No.

authenticity of this order/judgment