Sukhmanpreet Singh Minor Thr His ... vs Regional Passport Office, Jalandhar
2024 Latest Caselaw 19234 P&H

Punjab-Haryana High Court

Sukhmanpreet Singh Minor Thr His ... vs Regional Passport Office, Jalandhar on 23 October, 2024

SELMER SPER TE Sa OF
2UeS PARC

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(106)
CWP-22320-2024 (O&M )
Date of Decision:-23.10.2024

Sukhmanpreet Singh minor through his natural guardian mother
betes Petitioner

Versus

The Regional Passport Office, Jalandhar

CORAM: HON'BLE MR. JUSTICE ALOK JAIN

3 2 2 3

Present: Mr. Bhawesh Chaudhary, Advocate for the petitioner.

Ms. Shweta Nahata, Senior Panel counsel for the
Respondents-UOI.

oh 2 2h 3
ALOK JAIN, J. (Oral)

1. The present petition is for issuance of a writ in the nature of

mandamus directing the respondents to issue fresh passport to the petitioner.

2. After arguing for some time, learned counsel for the petitioner prays for withdrawal of the present petition.

3. In light of the above, the present petition is dismissed as

withdrawn without expressing any opinion on the merits of the case.

4. Pending miscellaneous application shall also stand disposed of. (ALOK JAIN) JUDGE October 23, 2024.

S. Sethi Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2024.10.24 21:12

| attest to the accuracy and integrity of this Order/Judgment