Somnath vs State Of Haryana And Another
2024 Latest Caselaw 19225 P&H

Punjab-Haryana High Court

Somnath vs State Of Haryana And Another on 23 October, 2024

                   267                IOIN-CRM-M-39717-2024 in/and
                                      CRM-M-39717-2024

                   SOMNATH V/S STATE OF HARYANA AND ANR

                   Present:           Mr. Namit Khurana, Advocate
                                      for the pe oner.

                                      Mr. Aashish Bishnoi, D.A.G., Haryana.

                                                 ***

Counsel for the pe oner undertakes to deposit the process fee by 08.11.2024.

He is permi ed to do so.

If the process fee is filed by 08.11.2024, issue no ce to respondent No.2 for

15.01.2025.

IOIN stands disposed of.

(ANOOP CHITKARA) JUDGE 23.10.2024 Jyo Sharma

authenticity of this order/judgment High Court, Sector 1, Chandigarh