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M/S Duke Fashions (India ) Ltd vs Union Of India And Others
2024 Latest Caselaw 19219 P&H

Citation : 2024 Latest Caselaw 19219 P&H
Judgement Date : 23 October, 2024

Punjab-Haryana High Court

M/S Duke Fashions (India ) Ltd vs Union Of India And Others on 23 October, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia, Meenakshi I. Mehta

                              Neutral Citation No:=2024:PHHC:137117-DB




IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                                                   CWP-21323-2024
                                                   Reserved on: 12.09.2024
                                                   Decided on : 23.10.2024
M/s Duke Fashions (India) Ltd.                          ......Petitioner(s)
                                          Versus
Union of India & others              ......Respondent(s)
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
            HON'BLE MRS.JUSTICE MEENAKSHI I. MEHTA

Present:     Mr. Rahull Rampal, Advocate and Mr. Ankush Rampal,
             Advocate for the petitioner.

             None for the respondents.

G.S. Sandhawalia, J.

The present writ petition stands allowed, in view of the detailed judgment of even date passed in CWP-13208 13208-2022 titled Paramjeet Singh & others Vs. Union of India & others.

(G.S. SANDHAWALIA) JUDGE

(MEENAKSHI I. MEHTA) 23.10.2024 JUDGE Sailesh Whether speaking/reasoned : Yes Whether Reportable : No

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