Sandeep Singh vs State Of Punjab And Others
2024 Latest Caselaw 19096 P&H

Punjab-Haryana High Court

Sandeep Singh vs State Of Punjab And Others on 29 October, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

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IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
(104)
CWP-29362-2024
Date of Decision: 29.10.2024
SANDEEP SINGH
...Petitioner
Versus

STATE OF PUNJAB AND OTHERS

...Respondent

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:- Mr. I.P.S. Kohli, Advocate and
Mr. Sidharth Maini, Advocate for the petitioner.

Mr. Ferry Sofat, Advocate for the respondent No.6.

Mr. Maninder Singh, Sr. D.A.G. Punjab.

36 2 2s 24s 2k

SURESHWAR THAKUR, J. (Oral)

1. Disposed of with a direction to respondent No.4-Returning Officer to permit all the aggrieved concerned to avail all permissible remedies in accordance with law and to also decide the raised motion, thus within 15

days from its preferment.

(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE October 29, 2024 Mohit Bishnoi Whether speaking/reasoned Yes/No

Whether reportable Yes/No

MOHIT

2024.10.29 14:04

| attest to the accuracy and authenticity of this order/judgment