Balwinder Singh vs State Of Punjab And Others
2024 Latest Caselaw 19095 P&H

Punjab-Haryana High Court

Balwinder Singh vs State Of Punjab And Others on 29 October, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

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2024 PPA TATE ONT ee

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
(103)
CWP-29348-2024
Date of Decision: 29.10.2024
BALWINDER SINGH
...Petitioner
Versus

STATE OF PUNJAB AND OTHERS

...Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:- | Mr. Mandeep Kumar Dhot, Advocate for the petitioner.

Mr. Maninder Singh, Sr. D.A.G. Punjab.

36 2 2s 24s 2k

SURESHWAR THAKUR, J. (Oral)

1. Disposed of with a liberty to the petitioner to avail all permissible remedies to challenge the declaration by the Returning Officer gua the respondent concerned being the winner in the elections to the post of

Sarpanch in the Gram Sabha concerned.

(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE October 29, 2024 Mohit Bishnoi Whether speaking/reasoned Yes/No

Whether reportable Yes/No

MOHIT

2024.10.29 14:04

| attest to the accuracy and authenticity of this order/judgment