Ram Karan vs State Of Haryana
2024 Latest Caselaw 19081 P&H

Punjab-Haryana High Court

Ram Karan vs State Of Haryana on 29 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                     138               IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                                        CRM-M No. 54230 of 2024
                                                                        Date of Decision: 29.10.2024

                     Ram Karan                                                 ...Pe   oner

                                                                     Versus

                     State of Haryana                                          ...Respondent

                     CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:         Mr. Abhimanyu Singh, Advocate
                                      for the pe oner.

                                      Mr. Vikrant Pamboo, Sr. D.A.G., Haryana (through V.C.).

                                                ****
                     ANOOP CHITKARA, J.

FIR No. Dated Police Sta on Sec ons 257 18.03.2021 Kharkhoda, District 148, 302, 452, 149, 120-B IPC Sonipat and 25, 27 of Arms Act

1. Seeking grant of interim bail the FIR cap oned above, the pe oner has come up before this Court under Sec on 483 BNSS, 2023.

2. Pe oner seeks interim bail to take care of his ailing wife. Although there is no male member in the family to a end her but a er interac ng with the counsel, he admits that pe oner's wife is not hospitalized as on date and her health is not cri cal.

3. Given above, no ground is made out to grant interim bail to the pe oner.

4. At this stage, counsel for the pe oner wishes to withdraw the present pe on.

5. Disposed of as withdrawn. All pending applica ons, if any also stands disposed.

(ANOOP CHITKARA) JUDGE 29.10.2024 Jyo Sharma

Whether speaking/reasoned: Yes Whether reportable: No.

authenticity of this order/judgment High Court, Sector 1, Chandigarh