Sunny vs Surinder Kumar
2024 Latest Caselaw 19024 P&H

Punjab-Haryana High Court

Sunny vs Surinder Kumar on 28 October, 2024

Author: Archana Puri

Bench: Archana Puri

                                          Neutral Citation No:=2024:PHHC:141139




        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH
Sr. No.158-2

                                                           CR-7363-2019 (O&M)
                                                      Date of Decision: 28.10.2024

SUNNY
                                                                      ....Petitioner
                                       Versus

SURINDER KUMAR
                                                                    .....Respondent


CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI

Present:-    Mr. Rishabh Gupta, Advocate
             for the petitioner.

             Mr. Namit Gautam, Advocate
             for the respondent.
                    *****

ARCHANA PURI, J. (Oral)

For detailed order, see the judgment of even date, passed in CR-

5819-2019, titled 'Harmesh Lal Vs. Surinder Kumar', which shall form the

part of this order.

(ARCHANA PURI) 28.10.2024 JUDGE Himanshu

Whether speaking/reasoned : Yes

Whether reportable : Yes/No

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