Lovepreet Singh Alias Kishan vs State Of Punjab
2024 Latest Caselaw 19019 P&H

Punjab-Haryana High Court

Lovepreet Singh Alias Kishan vs State Of Punjab on 28 October, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                     CRM-M-24265-2024

                                           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH

                                                                            CRM-M-24265-2024
                                                                            Reserved on: 16.10.2024
                                                                            Pronounced on: 28.10.2024

                     Lovepreet Singh @ Kishan                               ...Petitioner

                                                              Versus

                     State of Punjab                                        ...Respondent


                     CORAM:             HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:           Mr. Ruhani Chadha, Advocate
                                        for the petitioner.

                                        Mr. Jasjit Singh, D.A.G., Punjab.

                                                              ****
                     ANOOP CHITKARA, J.

For detailed order, see order of even date passed in CRM-M No. 4469 of 2024

titled "Mandeep Masih @ Masih v/s State of Punjab."

(ANOOP CHITKARA) JUDGE 28.10.2024 Jyoti Sharma

Whether speaking/reasoned: Yes Whether reportable: No.

authenticity of this order/judgment